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RMLNLU wins runners up trophy at 4th National ADR (Negotiation) Competition, 2019

RMLNLU wins runners up trophy at 4th National ADR (Negotiation) Competition, 2019

The RMLNLU team comprising of Rahul Kumar and Kratika Indurkhya emerged as Runners up in 4th National ADR (Negotiation) Competition, 2019. The

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Published on December 17, 2018December 18, 2018By Bhumika Indulia

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The RMLNLU team comprising of Rahul Kumar and Kratika Indurkhya emerged as Runners up in 4th National ADR (Negotiation) Competition, 2019. The Competition was organised by School of Law, Christ University from December 13-15, 2018.

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