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EBC and NALSAR, Hyderabad sign MoU to index the Indian Journal of Intellectual Property Law (IJIPL) on SCC Online

EBC and NALSAR, Hyderabad sign MoU to index the Indian Journal of Intellectual Property Law (IJIPL) on SCC Online

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Published on November 11, 2018November 11, 2018By SM

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Eastern Book Company (EBC®) and NALSAR, Hyderabad signed an MoU to allow the indexing of the Indian Journal of Intellectual Property Law (IJIPL) on SCC Online®. The Archive will go back to first volume of the Journal.

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