Symbiosis Law School, NOIDA Team comprising of Ms. Akshita Upadhyay, Ms. Shivleen Pasricha, Fourth Year Learners and Ms. Sanya Gangar, Third Year Learner entered into the Finals and were adjudged ‘Runners Up’ of 4th Manipal Ranka National Moot Court Competition 2018 organised by School of Law, Manipal University, Jaipur and Ranka Public Charitable Trust jointly from September 29 – October 01, 2018. 77 teams from across India participated in the said Competition. An interesting fact was that this was the first ever participation of all the members in a national level moot court competition.

The aim of the competition was to provide exposure to students pursuing the law course to the environment of the court system in India and hone their advocacy skills besides providing real life experience-cum-training in doing cutting edge research, presenting ground breaking arguments and contributing to the development of jurisprudence in various areas of law.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.