Team Symbiosis Law School, NOIDA comprising of Mr. Anuraag P Iyer, Ms. Aiyushi Sahani, Third Year Students and Mr. Varun Madan, Second Year Student entered into the Finals and adjudged winners at 1st Surana & Surana – School of Law, Christ International Investment & Arbitration Moot, 2018 organised by School of Law, Christ, Bengaluru in association with Surana & Surana International Attorneys, Chennai on September 20-23, 2018. The Team won the Best Memorial (Claimant) award as well. Further, Ms. Aiyushi Sahani was adjudged the Best Speaker for Finals.

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