The GNLU team comprising of Ms. Hansaja Pandya (3rd year), Mr. Ashwani Tak (4th year) and Mr. Darshan Patankar (4th year) represented GNLU at the 25th MC Chagla GLC Constitutional Law Moot Court Competition held at Government Law College Mumbai, on 22nd-23rd September 2018.
The team emerged as the Runners Up in the Competition. Mr. Darshan Patankar was adjudged as the Best Speaker Overall and Best Speaker in Preliminary rounds. Mr. Ashwani Tak finished as the 3rd Best Speaker Overall and 2nd Best Speaker in Preliminary Rounds while Ms. Hansaja finished as the 3rd best researcher.

Congratulations to the team for achieving this feat.

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