Bharati Vidyapeeth Deemed to be University, New Law College, Pune is organising  Surana & Surana National Trial Advocacy Moot Court & Judgment Writing Competition on Criminal Law on  8th & 9th September 2018, at New Law College, Auditorium, Erandwane, Paud Road, Pune. Your gracious presence for this propitious occasion is highly solicited.

Apropos the Competition: Bharati Vidyapeeth – Surana and Surana National Trial Advocacy Moot Court Competition on Criminal Law -2018: This mega event is a unique blend of two innovative competitions specially designed to hone and harness the legal debate and judgment writing intelligence of law students across the country. The Competition is intertwined with the objective to train students in the area of trial advocacy and also to cultivate the art of writing a judgment which remains a signature tune of the rule of law and fountainhead of justice.

To view the Moot Problem, click HERE

To view the Rules and Regulations, click HERE

For more details, click HERE

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