Vide its orders dated 31.07.2017, 31.08.2017, 08.12.2017 and 27.03.2018, CBDT had allowed time till 30th June, 2018 to link PAN with Aadhaar while filing the tax returns. Upon consideration of the matter, CBDT vide order dated 30.6.2018 under Section 119 of the Income Tax Act, 1961 has further extended the time for linking PAN with Aadhaar till 31st March, 2019.

Ministry of Finance

[F.No.225/270/2017/ITA.II]

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