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Condonation of Delay Scheme 2018 extended up to 30th April, 2018

Condonation of Delay Scheme 2018 extended up to 30th April, 2018

The Ministry of Corporate Affairs, on consideration of the requests received from various stakeholders, has extended the Condonation of Delay Scheme 2018

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Published on March 31, 2018By Saba

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The Ministry of Corporate Affairs, on consideration of the requests received from various stakeholders, has extended the Condonation of Delay Scheme 2018 (CODS 2018) till 30.04.2018 vide General Circular No. 02/2018 dated 28th March, 2018.

Ministry of Corporate Affairs

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