MNLU Mumbai in collaboration with Peace Keeping and Conflict Resolution Team (PACT) is organising three days “Training Program on Mediation and Negotiation”, between 28-30 January 2018 at the MNLU Mumbai campus. The Course will be conducted by international experts namely, Catherine Davidson, Jonathan Rodrigues, Nisshant Laroia and Chirag Balyan.
The MNLU-PACT Mediation and Negotiation Training Program is a joint initiative of Maharashtra National Law University and Peacekeeping and Conflict Resolution Team and will be held from January 28 to 30. The programme seeks to empower law students, lawyers and professionals, especially the young generation, in the concept of consensual dispute resolution (CDR). This program will provide participants with the core mediation skills and hands-on experience through a variety of simulations. The program will enable the participants to understand the legal framework governing mediation, and the role of a counsel as a pro-mediation lawyer. The training would be a combination of theory and roleplays. The extensive simulations involving roles as clients, counsel, and mediators, case studies, and an overall feedback will provide the participants with the opportunity to have real-life application and development of their skills in consensual dispute resolution.
It will be a great opportunity for the young professionals, students and lawyers to hone their skills in the concept of Consensual Dispute Resolution (CDR). The program will provide participants with the core mediation & negotiation skills through a variety of simulations.
The application shall be sent in the format given in the brochure at chirag@mnlumubai.edu.in and rajneesh@mnlumumbai.edu.inThe last date for online application is 08 January 2018. The course fee is Rs. 6000/- (exclusive of accommodation).
In case of any doubts and clarification, please contact:
i. Mrinal Dave – Convenor ADR Society – 9782017824
ii. Yashraj Samant – Member ADR Society – 9829412764
iii. Mohit Tiwari –  Member ADR Society – 8875364772
For details please see brochure and University website.

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