The last date for filing of return in FORM GSTR-1 for all taxpayers for the relevant periods, as shown in the Table below, has been extended to 10th January, 2018.

Table

Sl. No. Class of Taxpayer Return Previous last date Revised last date
1 Registered  persons having Aggregate turnover of

up to 1.5 crore rupees in the preceding financial

year or  the  current  financial  year

Quarterly return in FORM GSTR-1 for July – September, 2017 31stDecember, 2017 10thJanuary, 2018
2 Registered  persons  having aggregate turnover  of  more  than  1.5 crore  rupees in  the  preceding  financial  year  or  the  current  financial  year Monthly returns in FORM GSTR-1 for July-October, 2017 31stDecember, 2017 10thJanuary, 2018

Ministry of Finance

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