Surana and Surana Trial Advocacy
The team from Symbiosis Law School, Pune comprising of Anushka Vyas, 3rd year, Parisha Mittal, 2nd year, Aayushi Jain, 2nd Year came runners-up in the Surana and Surana Trial Advocacy hosted by New Law College, Bharati Vidyapeeth Pune from 6th-8th of October, 2017.
3rd GNLU Moot in Securities and Investment Law, 2017
The Team from Symbiosis Law School comprising of Parth Dixit, Ramya Katti and Devansh Agarwal, all three from the 4th year came runners-up in the 3rd edition of Securities and Investment Law Moot conducted by GNLU in association with Bombay Stock exchange from 7th-11th of September, 2017. The team scored the highest in the preliminary round of 44 teams. Devansh Agarwal was declared the Best Researcher.  

Apart from the achievements in the legal field, Symbiosis Law School, Pune also won the Best Contingent Trophy in Biswamil’17, Jindal Global Law School’s Annual Cultural Fest conducted from 6th-8th of October, 2017.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.