List of Mooting Achievements

1. 8th NLU Antitrust Law Moot Court Competition 2017 – Finalist
2. 10th National Law School – Trilegal International Arbitration Moot Court Competition 2017 – Quarter-Finalist
3. 18th International Maritime Law Arbitration Moot 2017 – Quarter-Finalist
4. 58th Philip C. Jessup International Moot Court Competition

>National Rounds: Semi Finalist, Third Best Memorial and Second Best Speaker

>International Rounds: Top 32 Teams and Seventh Best Memorial

5. 8th School of Law Christ University, National Moot Court Competition 2017 –  Finalist and Best Speaker
6. 1st HSI presents NLSIU Animal PIL Protection Competition 2017- Semi-Finalist and Best Memorial
7. 9th GNLU International Moot Court Competition 2017 – Winner, Best Speaker (in Finals) and Best Researcher

 

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