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WATCH NOW| Book launch of Courting Politics live on CNBC TV18

WATCH NOW| Book launch of Courting Politics live on CNBC TV18

Courting Politics shall be launched today by Justice A.K. Sikri, Judge, Supreme Court of India. This will be followed by a panel

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Published on August 19, 2017August 20, 2017By SM

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Courting Politics shall be launched today by Justice A.K. Sikri, Judge, Supreme Court of India. This will be followed by a panel discussion moderated by Shereen Bhan, Managing Editor at CNBC TV18. Watch it live on www.moneycontrol.com or CNBC TV 18 at 5:30 PM or hear it live on Fever 104 FM Delhi.

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