Prevention of Corruption Act, 1988 — S. 13(1)(e) r/w S. 13(2) — Disproportionate assets case: Sasikala Natarajan and two others convicted while the proceedings against J.Jayalalithaa, stood abated as she had passed away. [State of Karnataka v. J. Jayalalitha, (2017) 6 SCC 263]

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