The President in exercise of the powers conferred by clause (1) of Article 217 of the Constitution of India appointed Justice Mukhtar Ahmad, Amar Singh Chauhan,  Shamsher Bahadur Singh,  Vinod Kumar Misra, Pramod Kumar Srivastava, Raghvendra Kumar, and Pratyush Kumar, Additional Judges of the Allahabad High Court, to be Judges of the Allahabad High Court with effect from the date they assume charge of their respective offices.

Ministry of Law and Justice

[Notification dt. 13th January, 2017]

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