Justice Dipak Misra nominated Executive Chairman, National Legal Services Authority

The President in exercise of the powers conferred under clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act,

The President in exercise of the powers conferred under clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act, 1987  nominated Hon’ble Shri Justice Dipak Misra, Judge, Supreme Court of India, as Executive Chairman, National Legal Services Authority, with effect from 4th January, 2017.

[F. No. A-60011/44/2015-LAP (JUS)]

Ministryof  Law and Justice

 

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