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Justice JS Khehar sworn in as Chief Justice of India

Justice JS Khehar sworn in as Chief Justice of India

Appointments & Transfers News

Published on January 4, 2017January 11, 2017By Saba

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As reported by ANI, Justice JS Khehar has been sworn in as the new Chief Justice of India. He will be the country’s 44th Chief Justice.

Picture courtesy: ANI

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