To celebrate and honor the initiatives that have changed the course of Indian Legal industry pertaining to Real Estate Practice, Indian National Bar Association at its Annual International Conference “67th Constitution Day” has awarded Ms. Shweta Bharti the “Real Estate Lawyer of the year”.
Shweta Bharti heads Hammurabi & Solomon’s Real Estate, Dispute Resolution and Litigation practice. She possess a vast experience of 15 years in dealing with her esteemed Clients needs and reliefs. She encompasses the Women Leader Award as a distinguished individual for her contribution in the Legal Sector at the Indian Women Convention & Achievers Awards (IWCA), 2016. She was recognized as a leading lawyer in Competition/Anti Trust and Dispute Resolution by AsiaLaw Leading Lawyers and was awarded the Best Dispute Resolution Management Lawyer of the year at the Legal Counsel Congress – Ideas Exchange Legal Awards 2014 and 2015 (1st runner up) and the Partner of the year- Female, 2016 (1st Runner Up).
Shweta is the Chairman of the Environment Law Committee of the Inter Pacific Bar Association (IPBA), General Secretary of Society of Women Lawyer in India (SOWL) and is also a very active member of the legal committee at Confederation of Indian Industries (CII).
Hammurabi & Solomon is India’s leading full service Law Firm with offices in Delhi, Mumbai Bangalore, Patna and Ranchi (East India) as well as other associate offices globally. H&S specializes in providing high quality legal advisory related to Corporate & Commercial, Real Estate, Policy & Regulatory Strategy, Intellectual Property Rights, Telecom and Media matters as well as transactional support and Dispute Resolution.
