S.O. 3481(E).—The President in exercise of the powers conferred under clause (b) of sub-section (2) of Section 3 of the Legal Services Authorities Act, 1987, nominated Hon’ble Shri Justice Jagdish Singh Khehar, Judge, Supreme Court of India, as Executive Chairman, National Legal Services Authority, with effect from 19th November, 2016.

[F.No. A-60011/44/2015-LAP(JUS)]

MINISTRY OF LAW AND JUSTICE

 

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