S.O. 3409(E).— In exercise of the powers conferred by sub-section (2) of Section 24 of the Reserve Bank of India Act, 1934 (2 of 1934) and on the recommendations of the Central Board of Directors of the Reserve Bank of India, the Central Government hereby specifies the denomination of bank notes of the value of two thousand rupees.

[F. No. 10/03/2016-Cy.I]

Ministry of Finance

[Notification dated 8th November, 2016]

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