The Lucknow Bench of the Allahabad High Court started functioning from the new building today i.e. 4th October, 2016
Lucknow Bench of the Allahabad High Court starts functioning from the new building
Image courtesy: Amarjeet Rakra

Image courtesy: Amarjeet Rakra
The Supreme Court Collegium stated that every individual is entitled to maintain their own dignity and individuality, based on sexual orientation. Senior Advocate Kirpal’s openness about his orientation goes to his credit and rejecting his candidature on this ground would be contrary to the constitutional principles laid down by the Supreme Court.