Provision relating to Goods and Services Tax Council comes into force

The Central Government in exercise of the powers conferred by sub-section (2) of section 1 of the Constitution (One Hundred and First

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The Central Government in exercise of the powers conferred by sub-section (2) of section 1 of the Constitution (One Hundred and First Amendment) Act, 2016, appoints the 12th day of September, 2016 as the date on which the provisions of Section 12 of the said Act shall come into force.

Ministry of Finance

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