The Union Cabinet has given its approval for making suitable amendments in the Central List of OBCs by way of inclusion/correction/deletion of castes/communities applicable to the State of Andhra Pradesh and the newly formed State of Telangana as per the advice received from the National Commission for Backward Classes (NCBC).

A total of 35 changes recommended by NCBC in respect of Andhra Pradesh and 86 New Entries in respect of Telangana State will be notified. The changes will enable the persons belonging to these castes/ communities in Andhra Pradesh and Telangana to avail the benefits of reservation in Government services and posts as well as in Central Educational Institutions as per extant policy. They will also become eligible for benefit under the various welfare schemes, scholarships etc. being administered by the Central Government, which are at present available to the persons belonging to the Other Backward Classes.

Press Information Bureau

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