Provisional anti dumping duty imposed on seamless tubes and pipes originating in or exported from China

Provisional anti dumping duty imposed on seamless tubes, pipes and hollow profiles of iron, alloy or non-steel alloy (other than cast iron

Provisional anti dumping duty imposed on seamless tubes, pipes and hollow profiles of iron, alloy or non-steel alloy (other than cast iron and stainless steel), whether hot finished or cold drawn or cold rolled of an external  diameter not exceeding 355.6mm or 14 OD, originating in or exported from People’s Republic of China, for a period not exceeding 6 months.

[Ref: Notification No 18/2016- Cus (ADD) dated 17 May, 2016]

Note by Khaitan & Co, Advocates since 1911. For more information contact editors@khaitanco.com

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