The Central Government has imposed definitive anti-dumping duty on imports of Normal Butanol or N-Butyl Alcohol (Tariff Item 2905 13 00) into India, originating in, or exported from European Union, Malaysia, Singapore, South Africa and United States of America.

[Ref: Notification No 13/2016-Cus (ADD) dated 13 April 2016]

Note by Khaitan & Co, Advocates since 1911. For more information contact editors@khaitanco.com

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