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Justice K M Joseph appointed Chief Justice, Hyderabad High Court

Justice K M Joseph appointed Chief Justice, Hyderabad High Court

Chief Justice of Uttaranchal High Court Justice KM Joseph has been appointed Chief Justice, Hyderabad High Court.

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Published on May 5, 2016May 31, 2016By Sucheta

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Chief Justice of Uttaranchal High Court Justice KM Joseph has been appointed Chief Justice, Hyderabad High Court.

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One comment

PENJURI VENUGOPAL Jun 5, 2016

CONGRATULATIONS ….

HEARTY WELCOME SIR,

HON’BLE CHIEF JUSTICE : SRI K M JOSEPH JUSTICE

IN THE HIGH COURT OF JUDICATURE AT HYDERABAD.
FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH

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