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CNLU wins 4th edition of the Mahamana Malviya Moot Court Competition

CNLU wins 4th edition of the Mahamana Malviya Moot Court Competition

Reported by Shivam Narain

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Published on April 20, 2016May 31, 2016By Sucheta

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The team of Samarth Trigunayat, Shreya Singh and Vishudha Prakash(4th year students) of Chanakya National Law University Patna wins the 4th edition of the Mahamana Malviya Moot Court Competition held at Baranas Hindu University on 2nd and 3rd April 2016. CNLU defeated NUSRL Ranchi in the Finals to bag the title. The moot problem was based on Constitution and Environment law

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