Results of the 2nd R.N.Sahay National Legal Essay Competition mentioned below:

I                  TUSHAR KHANNA, Hidayatullah , National Law University, Raipur (Chhattisgarh)

II               MOHD. HUMAID, Lloyd Law College, Greater Noida (Uttar Pradesh)

III             PREETI RATNOO, Gujarat National Law University, Gandhinagar (Gujarat)

IV             AMEYA SAPRE, College of Legal Studies, UPES, Dehradun (Uttarakhand)

V               ANURAG, CMR Law School, Bangalore (Karnataka)

VI              AMRITA KAUR JOHAR, Manikchand Pahade Law College, Aurangabad (Maharashtra)

VII            RADHIKA GARG, National Law Institute University, Bhopal (Madhya Pradesh)

VIII           UNNATI VIJAY, Raffles University, Neemrana (Rajasthan)

IX              DIVYA BHARTI, Guru Nanak Dev University, Regional Campus, Jalandhar (Punjab)

X               SHIVANI SINGH, Dr. Ram Manohar Lohiya National Law University, Lucknow (Uttar Pradesh)

 

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