Institute of Law, Nirma University endeavors to invite academicians, judges, lawyers, researchers, scholars, students and every other stakeholder so as to initiate a dialogue in furtherance of this academic initiative at the National Conference on Justice Education on January 23-24, 2016.

Theme: Review of Six Decades of Working of Supreme Court of India

To Follow the Conference, click HERE 

CONTACT: ncje16@nirmauni.ac.in

Shivani Pateriya: +91 9624733894

Alakananda Devi: +91 9099915711

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