On 03.11.2015, it was notified that the Supreme Court Legal Services Committee is organising National Lok Adalat on 12.12.2015 in the Supreme Court premises. The advocates/parties are requested to send their consent on or before 27th November, 2015 in the matters which are complete, ready and are pending before the Hon’ble Supreme Court for listing the matters before the National Lok Adalat.
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Lawyer Saurabh Kirpal cannot be denied judgeship because of his sexual orientation: Supreme CourtCollegium
The Supreme Court Collegium stated that every individual is entitled to maintain their own dignity and individuality, based on sexual orientation. Senior Advocate Kirpal’s openness about his orientation goes to his credit and rejecting his candidature on this ground would be contrary to the constitutional principles laid down by the Supreme Court.