On 11-10-2015, the Ministry of Finance put-up the draft business processes on GST registration, GST refunds and GST payments on https://mygov.in/group/department-revenue/ for inviting comments and views by 31-10-2015. The draft Model CGST, SGST and IGST laws, along with GST business processes for filing of returns, shall also be put-up for inviting comments of stakeholders in due course. Goods and Services Tax (GST) seeks to subsume many indirect taxes at the Central and State level.
-Ministry of Finance
The draft business processes for GST registration, refunds, and payments are open for comments. Stakeholders can provide feedback to improve the efficiency of the GST system. This shows the government’s commitment to making the system user-friendly.
Nice idea to gather different opinions on the system
Awesome Post
Informative news..
Informative news…
This is the nice way of putting cart before the House. Unless we have draft legislation and Rules in public domain how do you expect us to comment and suggest.