Reported by Kriti Srivastava
The Fourth Annual National Conference on Contemporary Legal Scholarship is being held in the background of its flagship journals Symbiosis Contemporary Law Journal (SCLJ) and the Student Journal Symbiosis Students Law Review (SSLR).
The themes for the papers are:
1. International Law and Human Rights
2. Public Law and Governance
3. Business Law
4. IPR, Technology and Innovation Laws
An indicative list (not exhaustive) of sub-themes is also provided on which the papers can be written.
To participate in the conference, an email has to be sent with an abstract of 300 words (max) to slspnc2015@symlaw.ac.in by 16th of August, 2015. The selected authors/researchers shall be communicated by 20th August 2015. The final paper should reach Symbiosis Law School, Pune by 6th September, 2015. The final paper should not exceed 6,000 words. For the rest of the conference guidelines, click here.
Note: Symbiosis Law School, Pune will not be providing any TA/DA and accommodation to the participants. However assistance in locating the accommodation on prior information shall be provided.
For any queries or information, following can be contacted:
Mr. Kiran Sonar – 020-66861125
Ms. Surya Kulathoor/ Mr. Ujwal Nandekar: 8380059480 & 020-66861127
The abstract submission form is available here and the registration form for the conference is available here.
To know further about the conference, click here.
