On 24.06.2015, the President of India appointed Shri Justice Subhro Kamal Mukherjee, senior-most Judge of the Karnataka High Court, as the Chief Justice of Karnataka High Court with effect from the date Shri Justice Dhirendra Hiralal Waghela relinquishes charge of the office of the Chief Justice of Karnataka High Court consequent upon his transfer as the Chief Justice of the Orissa High Court.

-Ministry of Law & Justice

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