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Public Premises (Eviction of Unauthorised Occupants) Amendments Act, 2015 came into force on 22.06.2015

Public Premises (Eviction of Unauthorised Occupants) Amendments Act, 2015 came into force on 22.06.2015

The Central Government in exercise of the powers conferred by Section 1(2) of the Public Premises (Eviction of Unauthorised Occupants) Amendments Act,

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Published on July 2, 2015October 29, 2015By Sucheta

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The Central Government in exercise of the powers conferred by Section 1(2) of the Public Premises (Eviction of Unauthorised Occupants) Amendments Act, 2015, appointed 22.06.2015 as the date on which the said Act shall come into force.

-Ministry of Urban Development

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