Shri Justice Rohit Arya appointed as the Judge of Madhya Pradesh High Court On 16-03-2015, the President appointed Shri Justice Rohit Arya, Additional Judge of the Madhya Pradesh High Court, to be a Judge of Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on May 5, 2015October 14, 2015By Sucheta On 16-03-2015, the President appointed Shri Justice Rohit Arya, Additional Judge of the Madhya Pradesh High Court, to be a Judge of the Madhya Pradesh High Court with effect from the date he assumes charge of his office. -Ministry of Law & Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : appointment of judges Leave a comment
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