Shri Prabhuling K. Navadgi appointed as the Additional Solicitor General of India in the High Court of Karnataka On 08-04-2015, the President appointed Shri Prabhuling K. Navadgi, Senior Advocate as the Additional Solicitor General of India in the High Court Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on April 15, 2015October 14, 2015By Sucheta On 08-04-2015, the President appointed Shri Prabhuling K. Navadgi, Senior Advocate as the Additional Solicitor General of India in the High Court of Karnataka for a period of three years with effect from the date of appointment. -Ministry of Law & Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : Appointments Leave a comment
Legislation Updates, Notifications Centre issues Digital Personal Data Protection (Removal of Difficulties) Order, 2026 to clarify consent and audit provisions
Case Briefs, High Courts Same arbitrator in 4,155 cases? Delhi High Court declares award unenforceable, seeks affidavits from Axis Bank and RBI
Asia ADR Week, Events & Collaborations, International AIAC Arbitration Rules 2026: Experts examine award scrutiny, expedited procedures and third-party funding at Asia ADR Week 2026
Events/Webinars, News UNCITRAL Global Essay Competition 2026: Call for submissions on the future of international trade law
Cases Reported, SCC Weekly 2026 SCC Vol. 8 Part 2:8 Supreme Court rulings on arrest, cheque bounce, contempt and more