Shri Prabhuling K. Navadgi appointed as the Additional Solicitor General of India in the High Court of Karnataka On 08-04-2015, the President appointed Shri Prabhuling K. Navadgi, Senior Advocate as the Additional Solicitor General of India in the High Court Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Telegram (Opens in new window) Telegram Click to share on Reddit (Opens in new window) Reddit Click to share on Tumblr (Opens in new window) Tumblr Click to share on Pinterest (Opens in new window) Pinterest Click to share on Pocket (Opens in new window) Pocket Published on April 15, 2015October 14, 2015By Sucheta On 08-04-2015, the President appointed Shri Prabhuling K. Navadgi, Senior Advocate as the Additional Solicitor General of India in the High Court of Karnataka for a period of three years with effect from the date of appointment. -Ministry of Law & Justice Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Telegram (Opens in new window) Telegram Click to share on Reddit (Opens in new window) Reddit Click to share on Tumblr (Opens in new window) Tumblr Click to share on Pinterest (Opens in new window) Pinterest Click to share on Pocket (Opens in new window) Pocket Related Tags : Appointments Leave a comment
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Section 125 CrPC: Can the second wife be entitled to maintenance from her husband? Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Telegram (Opens in new window) Telegram Click to share on Reddit (Opens in new window) Reddit Click to share on Tumblr (Opens in new window) Tumblr Click to share on Pinterest (Opens in new window) Pinterest Click to share on Pocket (Opens in new window) Pocket