Shri Justice Sunil Kumar Sinha appointed as Chief Justice of Sikkim High Court On 01-04-2015, the President of India appointed Shri Justice Sunil Kumar Sinha, Judge of Sikkim High Court, to be the Chief Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on April 8, 2015October 14, 2015By Sucheta On 01-04-2015, the President of India appointed Shri Justice Sunil Kumar Sinha, Judge of Sikkim High Court, to be the Chief Justice of Sikkim High Court with effect from the date he assumes charge of his office. -Ministry of Law & Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : Appointments Leave a comment
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