Reported by Ayushi Sinha

The team comprising of Vrinda Pareek, Srishti Bose and Ashutosh Mishra, from Rajiv Gandhi National University of Law, Punjab, were adjudged as winners of the 11th Nani Palkhivala Memorial National Tax Moot Court Competiiton, 2015. Cash prize of Rs. 50,000/- was awarded. The team also bagged the Best Memorial Award and a cash prize of Rs. 5000/- was awarded for the same.

The finals of the moot competition was judged by Mr. Lakshmikumaran, Founding Partner of Lakshmikumaran & Sridharan, Justice Goda Raghuram, President, CESTAT (Former Judge of High Court of Andra Pradesh), Justice Durga Rao, Judicial Member, ITAT, Chennai and Mr. N.Venkatraman, Senior Advocate.

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