Reported by Lavanya Chawala                                                                                                                                                

Journal of Law and Public Policy (JLPP) is a law journal of NLSIU Bangalore.                                                                      

The JLPP solicits submissions for its second issue to be launched in July 2015.The authors can make submissions under the following heads:

a. Scholarly articles and research Papers (5000-8000 words, inclusive of footnotes).

b. Short Articles (3000 -5000 words, inclusive of footnotes).

c. Case Comments, Legislative Briefs and book review (1500-2500 words, inclusive of footnotes).

d. Book Review.

Submission

The deadline for accepting submissions is April 30th, 2015.

Submissions are to be made only in electronic form.

The same may be e-mailed to bhatsairam@nls.ac.in (in MS Word format) along with a covering letter addressed to Dr.Sairam Bhat (Coordinator & Chief Editor, Journal of Law and Public Policy, 2015).

The covering letter should include the author’s contact information and a short abstract that outlines the main questions or themes addressed in the paper.

All submissions will go through an initial round of review by the editorial board and the selected pieces will subsequently be sent for peer-review before finalization for publication.

 

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