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Eight Judges of the Delhi High Court appointed by the President

Eight Judges of the Delhi High Court appointed by the President

On 18-03-2015, the President of India appointed Shri Justice Jayant Nath, Shri Justice Najmussahar Waziri, Shri Justice Sanjeev Sachdeva, Shri Justice Vibhu

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Published on March 25, 2015October 14, 2015By Sucheta

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On 18-03-2015, the President of India appointed Shri Justice Jayant Nath, Shri Justice Najmussahar Waziri, Shri Justice Sanjeev Sachdeva, Shri Justice Vibhu Bakhru, Shri Justice Valluri Kameswar Rao, Smt. Justice Sunita Gupta, Smt. Justice Deepa Sharma, and Shri Justice Ved Prakash Vaish, Additional Judges of the Delhi High Court as the Judges of Delhi High Court from the date they assume charge of their respective offices.

-Ministry of Law & Justice.

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