Reported by Nirun R.N.

National Law University, Delhi lifts the 26th National Moot Court Competition-2015 conducted by Kerala Law Academy Law College. The three days long prestigious competition with a participation from 38 teams across the country including various National Law Universities/Schools came to an end when NLUD beat National University of Study and Research in Law, Ranchi in the Finals. The NLUD team include Shrutanjaya, Saral and Himanshu while Sonal Soni, Kirtikar Sukul and Gouransh Bhurrak lifts Runners–Up trophy for NUSRL, Ranchi.  Saral of NLUD was declared as The Best Student Advocate. The Best Memorial award went to National Law University, Odisha. The final was adjudged by Justice Babu Mathew P. Joseph , Justice D. Seshadri Naidu and Justice Anil Naredran, Judges of High Court of Kerala. Earlier the Moot Court Competition was inaugurated on Thursday by Dr. P.K. Radhakrishnan, the Vice Chancellor of University of Kerala.  

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