On 21-01-2015, the Central Government notified the following genera or species (not being extant varieties and farmers’ varieties) namely, Canna, Gladioulus, Muskmelon, Watermelon, as eligible for registration under the Protection of Plant Varieties and Farmers’ Rights Act, 2001 (53 of 2001).

-Ministry of Agriculture

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.