Shri Justice Narayanan Nadar Paul Vasanthakumar appointed as the Chief Justice of Jammu & Kashmir High Court On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Published on January 28, 2015October 14, 2015By Sucheta On 22-01-2015, President of India appointed Shri Justice Narayanan Nadar Paul Vasanthakumar, Judge of the Madras High Court as the Chief Justice of the Jammu & Kashmir High Court with effect from the date he assumes charge of his office. -Ministry of Law & Justice Share on Facebook (Opens in new window) Facebook Share on X (Opens in new window) X Share on LinkedIn (Opens in new window) LinkedIn Share on WhatsApp (Opens in new window) WhatsApp Share on Telegram (Opens in new window) Telegram More Print (Opens in new window) Print Email a link to a friend (Opens in new window) Email Share on Reddit (Opens in new window) Reddit Related Tags : Appointments Leave a comment
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