• On September 2, 2014, Shri Justice Adavalli Rajasheker Reddy, Shri Justice Ponugoti Naveen Rao, Shri Justice Sarasa Venkatanarayana Bhatti, Shri Justice Akula Venkata Sesha Sai, and Shri Justice Challa Kodandaram Chowdary, Additional Judges, appointed as the Judges of the Hyderabad High Court for the State of Telangana and the State of Andhra Pradesh, with effect from the date they assume charge of their respective offices.
  • Shri Justice Subhash Raosaheb Kakade, Shri Justice Bhagwan Das Rathi, Shri Justice Mahendra Kumar Mudgal, and Shri Justice Dharmdhwaj K. Paliwal, Additional Judges of the Madhya Pradesh High Court, appointed as the Judges of the same High Court with effect from the date they assume charge of their offices.


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