Sections 1 and 106 of Inland Vessels Act, 2021 comes into force

The Central Government appoints February 16, 2022 as the date on which the provisions of section 1 and 106 of the Inland

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The Central Government appoints February 16, 2022 as the date on which the provisions of section 1 and 106 of the Inland Vessels Act, 2021 shall come into force.

Section 1 deals with Short title, extent and commencement

Section 106 deals withPower of Central Government to make rules

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