Rethinking Dispute Resolution in India- From Fault-Finding to Problem-Solving: An interview with A.J. Jawad

In this conversation, A.J. Jawad, CEO & Registrar, India International ADR Centre (IAMC), Hyderabad, discusses how mediation has evolved in India, whether mediation centres are competing amongst each other, building institutional memory, and more.
 
Featuring: A.J. Jawad, CEO & Registrar, India International ADR Centre (IAMC), Hyderabad,
 
Watch now for expert insights into dispute resolution versus justice delivery, mediation in India, preserving ADR jurisprudence, inter-institute collaboration, and much more.