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CHRIST University announces 7th CHRIST Mediation-Arbitration Competition, 2027, in collaboration with SIAC; Registrations Open until 15 November
Balance sheet entries can acknowledge a debt and renew limitation under Section 18, Limitation Act: SC restores money recovery suit
Can the police block a Facebook page through an SP’s intimation to Meta? P&H HC clarifies the authority prescribed under IT Rules, 2021
MANUU Law School to host 3rd National Moot Court Competition in January 2027; Registration Open
Understanding Excepted Matters in Indian Arbitration: A Three-Fold Contractual Framework
