India should aspire not only to build a better child protection system than the one it inherited, but to build one of the finest child support and juvenile justice systems anywhere in the world. Justice J.B. Pardiwala at the National Annual Stakeholders Consultation on Ten Years of the Juvenile Justice (Care and Protection of Children) Act, 2015.
Justice Pardiwala: India Must Build One of the World’s Finest Juvenile Justice Systems | 10 Years of the JJ Act, 2015
India should aspire not only to build a better child protection system than the one it inherited, but to build one of

