RGNUL National Legislation Drafting Competition 2026

ABOUT THE INSTITUTION

The Rajiv Gandhi National University of Law (RGNUL), Punjab, was established by the State Legislature of Punjab through the Rajiv Gandhi National University of Law, Punjab Act, 2006 (Punjab Act No. 12 of 2006), founding a law university of national stature. The University received Bar Council of India (BCI) approval in July 2006, and in May 2015 became the first and only National Law University (NLU) to receive NAAC accreditation with an ‘A’ grade. In 2018, RGNUL was among four NLUs granted autonomous status by the UGC, and it consistently ranks among India’s top 10 law schools under the NIRF (Ministry of Education, Government of India).

The School of Agricultural Law and Economics (SALE) is a Centre of Excellence at RGNUL dedicated to teaching and research in Agricultural Law and Economics, integrating law, economics, and policy to address challenges in agricultural marketing, insurance, tenancy, credit, standardisation, and international trade, with a strong emphasis on sustainability and environmental protection.

DETAILS OF THE EVENT

SALE, RGNUL presents the National Legislation Drafting Competition 2026 on the theme “Assured Price Mechanism in the Agricultural Sector.” Participants are invited to draft a robust statutory framework that expands guaranteed price assurance, currently confined largely to paddy and wheat under the Minimum Support Price (MSP) system, to a wider variety of crops. The competition seeks legislative solutions that encourage crop diversification, reduce dependence on water-intensive crops, address agricultural debt and farmer distress, and promote long-term environmental sustainability and rural employment.

ELIGIBILITY

  • Open to undergraduate law students (3-year or 5-year B.A. LL.B.) and postgraduate (LL.M.) students enrolled in any recognised law college.

  • Participation is individual or in teams of a maximum of two authors.

  • Cross-institutional teams (authors from different colleges/universities) are permitted.

LOCATION

Country: India | State: Punjab | City: Patiala (host institution)

Mode: Online submission-based competition, open to participants nationwide (offline presence not required for the drafting round). Shortlisted authors of the top 10 papers will present their work online.

REGISTRATION / SUBMISSION PROCEDURE

Register via the official Google Form registration link: Link

  • Submit the final draft legislation in both Word (.docx) and PDF (.pdf) formats.

Formatting Specifications

Element

Specification

Font Style

Times New Roman (body and footnotes)

Main Title / Act Name

16 pt

Chapter / Part Titles

14 pt

Sub-headings / Section Headings

12 pt

Body Text / Statutory Provisions

12 pt

Line Spacing (Body)

1.5

Line Spacing (Footnotes)

1.0

Footnotes / Citations Size

10 pt

Margins

1 inch (2.54 cm) on all sides

Page Numbers

Bottom centre of each page

Word Limit

10,000 to 12,000 words (excluding cover page and footnotes)

Citation Style

OSCOLA (4th Edition) or Bluebook (20th/21st Edition), used uniformly

Anonymity requirement: the draft must not contain any personal details such as the author’s name, institution or university name, contact details, or logo. Submissions must include only the assigned Team Code in the top right corner of the cover page. Non-compliance with the anonymity rules will lead to immediate disqualification.

IMPORTANT DATES / TIMELINE

Milestone

Date

Registrations Open

22nd September, 2026

Last Date for Registration

22nd October, 2026

Last Date for Submission

5th November, 2026

Result Declaration

November, 2026

FEE DETAILS

Category

Registration Fee

Single Author

INR 500/-

Co-Authors (team of two)

INR 750/-

PRIZES

Prize

Details

Winner

INR 5,000/-

Second Prize

INR 3,000/-

Third Prize

INR 1,500/-

Special Recognition

Authors of the top 10 papers will be invited to present their work online.

CONTACT INFORMATION

Role

Name

Phone Number

Convenor

Harsheen Kaur Luthra

+91 95200 02334

Convenor

Rudraksh Singh Sisodia

+91 81038 87857

Co-Convenor

Lovish Loona

+91 76967 25398

Co-Convenor

Krishnakant Singh

+91 70334 35877

Email: sale@rgnul.ac.in

OFFICIAL LINK & SOCIAL MEDIA

Official Registration Link: Link

  • For updates and announcements, follow RGNUL and SALE’s official social media handles and website (as circulated by the organisers).

Note: Social media handles were not included as extractable text or links in the original brochure. Please refer to RGNUL/SALE’s official website for the live handles.

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